Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Maharashtra - Subsection Section 75(a) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (a)shall not apply to any premises belonging to, or vesting in the committee under or for the purposes of this Act;
