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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(92) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

92.0These goods shall be stored in covered spaces and when this is not possible they shall be stored in the open on a covered platform, well segregated from other cargoes and well marked.