Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 219 in Police Regulations, Bengal , 1943 219. Officers-in-charge of district police-station to be acquainted with certain regulations concerning Railway Police. [§ 12, Act V,. 1861]. - Officers-in-charge of district police-stations must be acquainted with regulations 573-578 and 580-584 in Chapter VIII.
