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[Cites 0, Cited by 0] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(7) in The Dedicated Freight Corridor Railway General Rules, 2018

(7)Unless, all the gateman on the way have been informed of introduction of single line working on double line specifying the road on which the train shall work on the approved means of voice communication, the Loco pilot of the first train proceeding against the established direction shall be given caution order to stop and inform accordingly.