Bombay High Court
Mr. Shamim Sayeed Khan And Anr vs Sayeed Rashid Khan And Ors on 7 November, 2019
Bench: S.C. Dharmadhikari, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5830 OF 2019
Mr. Shamim Sayeed Khan And Anr ....Petitioner
V/S
Sayeed Rashid Khan And Ors ....Respondent
Akshata Somnath Sawant For Petitioner ABSENT Mr B.V,Samant Asstt.Government Pleader Writ Cell Respondent No. 3 Adv. Sandeep Naik Resp No..1 For Respondent CORAM : S.C. DHARMADHIKARI & R. I. CHAGLA, JJ DATE : 7th November, 2019 P.C. :
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