Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(71) in The Orissa Municipal Corporation Act, 2003 (71)"rubbish" means fragments of ruinous building and includes dust, ashes, broken bricks, mortar, broken glass, polythene and other waste, garden refuse and refuse of any kind;
