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State of Chattisgarh - Section

Section 14 in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

14. Application for initiating further new courses, faculties and classes.

- No application for initiating further new courses, faculties and classes will be considered until the end of the third year from the date of incorporation of the newly established institutions.However, the Competent Authority may accord permission for opening additional sections or courses subject to the availability of various physical facilities like accommodation etc., required for the proposed additional sections or courses after three years from the date of incorporation.