Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(i) in Assam Health Service Rules, 1995 (i)"Select List" means the list as referred to in Clause (d) of sub-Rule (1) of Rule 6 and the list finally approved under sub-Rule (b) of Rule 12 ;
