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State of Tamilnadu - Section

Section 6 in Cotton Ginning and Pressing Factories (Tamil Nadu Amendment) Act, 1948

6. Amendment of section 7, Central Act XII of 1925.

- In section 7, sub-section (1) of the said Act, for the words and figures "for the purposes of section 4, 5," the words, figures and letters "for the purposes of sections 3-A, 3-B, 3-F, 4,5" shall be substituted.