Madhya Pradesh High Court
Omprakash vs Ganesh Kumar on 20 August, 2025
1 SA-1097-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1097 of 2024 (OMPRAKASH Vs GANESH KUMAR AND OTHERS ) Dated : 20-08-2025 Shri Kunal Jain - Advocate for the appellant.
The record of the case is available. The case has to be argued on the question of admission. The appellant is directed to file synopsis before the Registry. The Registry is directed to scan the synopsis and upload the same. The appellant is also directed to supply one hard copy to the Reader of this Court. He may make a mention thereafter.
The registry is also directed to scan the entire record before the next date of hearing.
List thereafter.
(JAI KUMAR PILLAI) JUDGE akanksha Signature Not Verified Signed by: AKANKSHA LAHORIYA Signing time: 21-08-2025 12:04:12