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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(j) in Tamil Nadu Fire Service Rules, 1990

(j)The jobs such as private stand-by, pumpings and others undertaken utilising the men and machine power of the department shall be governed by the orders in the Tamil Nadu Fire Service Manual. The Government, by any special order, may treat such paid jobs as free at their discretion.