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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(3)Lady Nutrition Extension Officers transferred from Rural Development & Panchayat Raj Department or appointed on ad-hoc basis by the Department without adhering to the provision of the Rules promulgated under proviso to Article 309 of the Constitution of India;