Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 449] [Entire Act]

State of Odisha - Subsection

Section 449(3) in The Orissa Municipal Corporation Act, 2003

(3)In the case a flat roof, a parapet of not more than three feet in height may be constructed above the maximum height specified in Subsection (1).