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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(5)(vi) in Dakshin Dinajpur University Act, 2018

(vi)two student representatives pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University, to be elected by such students from amongst themselves in such manner as may be provided by the Statutes: