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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(viii) in Cyberabad (Metropolitan Area) Police Act, 2004

(viii)in section 79 of the principal Act, in the proviso, for the expression "section 403 of the Code of Criminal Procedure, 1898", the expression "section 300 of the Code of Criminal Procedure, 1973", shall be substituted.