Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Andhra Pradesh - Subsection Section 46(2) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984 (2)The Government may stay the execution of such decision or order pending the exercise of their power under sub-section (1) in respect thereof.
