Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 42] [Entire Act] Union of India - Subsection Section 42(1) in The Insurance Act, 1938 (1)An insurer may appoint any person to act as insurance agent for the purpose of soliciting and procuring insurance business:Provided that such person does not suffer from any of the disqualifications mentioned in sub-section (3).
