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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(2)(i) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(i)To select appropriate voluntary organization/s who shall assist the committee in all reports about the foster care programme including first social investigation report in form XVI, periodical follow up reports etc.