Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Securities And Exchange Board Of India - Subsection Section 7(c) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014 (c)The InvIT and parties to the InvIT shall satisfy with the conditions specified in regulation 4 at all times;
