Gujarat High Court
Laxmiben Mafatlal Patel vs Jayantibhai Mafatbhai Patel & on 29 August, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SA/273/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SECOND APPEAL NO. 273 of 2017
With
CIVIL APPLICATION NO. 10492 of 2017
In
SECOND APPEAL NO. 273 of 2017
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LAXMIBEN MAFATLAL PATEL....Appellant(s)
Versus
JAYANTIBHAI MAFATBHAI PATEL & 10....Respondent(s)
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Appearance:
MR AMRISH K PANDYA, ADVOCATE for the Appellant(s) No. 1
MR. JAIMIN R DAVE, CAVEATOR for the Respondent(s) No. 4.2 , 5 - 6 , 8 - 10
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 29/08/2017
ORAL ORDER
Put up next week as prayed for.
(BELA M. TRIVEDI, J.) vinod Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Aug 30 00:06:12 IST 2017