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Gujarat High Court

Laxmiben Mafatlal Patel vs Jayantibhai Mafatbhai Patel & on 29 August, 2017

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                    C/SA/273/2017                                             ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                               SECOND APPEAL NO. 273 of 2017


                                             With
                            CIVIL APPLICATION NO. 10492 of 2017
                                               In
                               SECOND APPEAL NO. 273 of 2017
         ==========================================================
                        LAXMIBEN MAFATLAL PATEL....Appellant(s)
                                      Versus
                   JAYANTIBHAI MAFATBHAI PATEL & 10....Respondent(s)
         ==========================================================
         Appearance:
         MR AMRISH K PANDYA, ADVOCATE for the Appellant(s) No. 1
         MR. JAIMIN R DAVE, CAVEATOR for the Respondent(s) No. 4.2 , 5 - 6 , 8 - 10
         ==========================================================

           CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                      Date : 29/08/2017


                                       ORAL ORDER

Put up next week as prayed for.

(BELA M. TRIVEDI, J.) vinod Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Aug 30 00:06:12 IST 2017