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Allahabad High Court

Kamlawati And Ors. vs I.C.I.C.I. Lombard Through Its Manager ... on 14 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh, Yogesh Chandra Gupta

Court No. - 27

Case :- FIRST APPEAL FROM ORDER No. - 286 of 2010

Petitioner :- Kamlawati And Ors.
Respondent :- I.C.I.C.I. Lombard Through Its Manager And Ors.
Petitioner Counsel :- Sanjay Tripathi,Anand Mohan,Rajesh Kumar Pandey
Respondent Counsel :- Shakeel Ahmad Ansari

Hon'ble Devi Prasad Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Heard.

An amount of Rs.1,00000/- (one lacs) shall be released in favour of claimant respondents in terms of award which shall be subject to further order passed by this Court. The amount in question shall be depostied in the interest bearing account for the period.

Let lower court record be summoned within a period of one month. Office shall communicate the order.

Order Date :- 14.7.2010 Madhu