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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(4) in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013

(4)A member of the Divisional Vigilance Committee shall hold the office of Ombudsman of the Scheme until they are member of the Divisional Vigilance Committee.