Section 15(1)(h) in Rajasthan Public Procurement Rules, 2012

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(h)hiring of consultancy services - maximum period - 12 months and financial limits of Rs. 5.00 lakh, subject to delegation of financial powers.

(i)a team/firm - where multidimensional knowledge is required

(ii)an individual - where outside support is not required and experience of the individual is the paramount requirement; or

(iii)price of subject matter of procurement is administered by the State or Central Government.

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