Madhya Pradesh High Court
Gyan Prakash Yadav vs The State Of Madhya Pradesh on 8 January, 2019
THE HIGH COURT OF MADHYA PRADESH Case No.________________of __________ Gwalior, 08.01.2019 Due to paucity of time, the matters are adjourned as under:
Serial Numbers Next date of listing 1 to 17, 34 Next Week 18 to 20, 22 to 29, 35, After Two weeks 36 30 to 33 After Four weeks Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjay Yadav) Judge pd PAWAN DHARKAR 2019.01.09 10:47:53
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