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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Co-operative Societies Act, 1962

(d)"Co-operative farming society" means a society in which, with object of increasing agricultural production employment and income and better utilisation of resources, lands are pulled together and are jointly cultivated by the members on behalf of the Society;