Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(c) in The Maharashtra Debt Relief Act, 1975

(c)the Superintendent of Police includes an officer not below the rank of a Sub-Inspector duly authorised by him.