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Union of India - Section

Section 68 in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

68. Unemployment allowance .-The appropriate Governments shall within the limits of their economic capacity and development shall by notification frame a scheme for payment of an unemployment allowance to persons with disabilities registered with the Special Employment Exchange for more than two years and who could not be placed in any gainful occupation.