Delhi High Court - Orders
M/S Nangia Construction (I) Pvt. Ltd vs National Buildings Construction ... on 29 May, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 6/2020
M/S NANGIA CONSTRUCTION (I) PVT. LTD. ..... Petitioner
Through: Appearance not given.
versus
NATIONAL BUILDINGS CONSTRUCTION CORPORATION
LTD. & ANR. ..... Respondent
Through: Mr. Abir Phukan, Mr. Vedant
Goel, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 29.05.2023 At joint request of learned counsel for the parties, list on 10.10.2023.
Interim orders to continue.
PRATEEK JALAN, J MAY 29, 2023 "Bhupi"/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 00:46:33