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Calcutta High Court

Raa Projects Limited vs Orient Overseas Shrimps Line Ltd. & Anr on 30 March, 2026

OD- 32
                                   ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                   CS/185/2008

                           RAA PROJECTS LIMITED
                                    VS
                  ORIENT OVERSEAS SHRIMPS LINE LTD. & ANR.


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 30th March, 2026 Appearance:

Mr. Paritosh Sinha, Adv.
Mr. Joydip Sinha, Adv.
Mr. Akshita Singh, Adv.
... for the plaintiff The Court :- The Learned Advocate representing the plaintiff is present.
None appeared to represent the defendant nor was the order dated 13th February, 2026 complied with in terms of serving notice upon the defendants.
The department is to serve notice upon the defendants intimating the next date of hearing and file a compliance report.
Next date be fixed on 19th May, 2026.
(ANANYA BANDYOPADHYAY, J.) DB