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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(9) in The Prevention of Food Adulteration Rules, 1955

(9)[ No person shall sell salseed fat for any other purpose except for bakery and confectionery and it shall be refined and shall bear the label declaration as laid down in rule 42 (T).] [Inserted by G.S.R. 19(E), dated 28th January, 1980.]