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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(ii) in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

(ii)certificates of character and conduct from the heads of all the colleges at which he has studied since he passed the Matriculation Examination or Secondary Board Examination;