Calcutta High Court (Appellete Side)
Krishna Maity & Anr vs Dr. Chhanda Ray & Ors on 25 September, 2023
Author: Debangsu Basak
Bench: Debangsu Basak
Dd 06 25.09.2023 CPAN 1337 of 2023 in WP.ST 81 of 2023 Krishna Maity & Anr.
Vs. Dr. Chhanda Ray & Ors.
Mr. Manujendra Narayan Roy, Mr. Biswarup Nandy, Advocates ... ... For the Petitioners Petitioners complain of violation of the order dated July 5, 2023 passed by this Court.
Petitioners will serve a copy of the contempt petition upon the alleged contemnors and file an affidavit-of-service to such effect on the next date. In addition to the alleged contemnors, petitioners will serve the contempt petition upon the learned Government Pleader who is requested to ensure that the alleged contemnors who are Government officials, are represented on the next date.
List the contempt petition on October 3, 2023.
(Debangsu Basak, J.) (Rai Chattopadhyay, J.)