Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 121(2)(t) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(t)the time and manner in which the taxes and fees shall be assessed and realised under sub-section (2) of section 38;