Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 25 in The Orissa Goshala Rules, 1985 25. Inspection by Director. - The Director or any officer authorised by him by order in writing shall inspect the office of the Federation each year. The inspection report shall be communicated to the Federation and the Government.
