Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in THE INDIAN BOILERS ACT, 1923 35. [Repeal of enactments.]—Rep. by the Repealing Act, 1927 (12 of 1927) s. 2 and the Schedule. THE SCHEDULE [Enactments repealed.] Rep. by s. 2 and the Schedule, ibid.______
