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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(1)Every members shall have as many preferences are candidates, but no ballot paper shall be considered invalid solely on the ground that all such preferences are not marked.