Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(iii) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001 (iii)the sitting for or acceptance of a copy of a group photograph if the employee of his office on the occasion of his transfer or retirement.
