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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(i) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(i)"Foster care" means the care and protection of a child in need of care and protection for a stipulated period by a foster parent as ordered by the Child Welfare Committee;