Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 247(1)] [Section 247] [Entire Act] State of Jharkhand - Subsection Section 247(1)(b) in Criminal Court Rules of the High Court of Judicature at Patna (b)by an officer for the purpose of watching a case on behalf of a soldier or soldiers under his command.