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[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(e) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(e)a person responsible for a concreting work keeps all records of inspections referred to in clause (a) and clause (b) at the workplace relating to such inspection and produced them for inspection upon the demand of an Inspector having jurisdiction.