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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(1)(i) in Uttaranchal School Education Act, 2006

(i)as an interim measure, part-time teachers for imparting instructions in any subject or group of subjects or for a higher class for which recognition is given or in any section of-an existing class for which permission is granted under Section 10 (e);