Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(1)(p) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954 (p)other expressions shall have the meanings respectively assigned to them in the Electricity Act or the rules thereunder.