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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(23) in Dr. Abdul Haq Urdu University Act, 2016

(23)"Post-Graduate Centre" means a Centre established by the University in which provision are made for Post-Graduate courses of study, and which is declared as such by the Statutes.