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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979

(4)All persons in charge ofthe management including persons holding offices as directors, managers or anyother managerial personnel of each of the two companies immediately before theappointed day shall be deemed to have vacated their offices as such on theappointed day.