Supreme Court - Daily Orders
M/S Eaglesight Media Private Limited ... vs Google Llc on 1 August, 2025
1
ITEM NO.72 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20905/2025
[Arising out of impugned final judgment and order dated 25-06-2025
in WP No. 13365/2025 passed by the High Court of Karnataka at
Bengaluru]
M/S EAGLESIGHT MEDIA PRIVATE LIMITED (ESMPL) Petitioner(s)
VERSUS
GOOGLE LLC & ORS. Respondent(s)
IA No. 180582/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 180585/2025 - EXEMPTION FROM FILING O.T. Date : 01-08-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH For Petitioner(s) :
Mr. A Velan, AOR Ms. Navpreet Kaur, Adv.
Mr. Prince Singh, Adv.
Mr. Nilay Rai, Adv.
Mr. Tushar Gupta, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R
1. Applications seeking exemption from filing certified copy and exemption from filing O.T. are allowed.
2. Leaned counsel appearing for the petitioner Signature Not Verified Digitally signed by NISHA KHULBEY Date: 2025.08.06 17:20:03 IST submitted that a suit was filed earlier as against Reason: the writ petitioner and an order of injunction was obtained in it, which is still pending.2
3. Hence, issue notice.
4. In the meanwhile, there shall be a stay on the operation of the impugned order passed by the High Court.
(NISHA KHULBEY) (POONAM VAID) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR