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Supreme Court - Daily Orders

M/S Eaglesight Media Private Limited ... vs Google Llc on 1 August, 2025

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     ITEM NO.72                              COURT NO.6                   SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

              Petition(s) for Special Leave to Appeal (C)            No(s).     20905/2025

     [Arising out of impugned final judgment and order dated 25-06-2025
     in WP No. 13365/2025 passed by the High Court of Karnataka at
     Bengaluru]

     M/S EAGLESIGHT MEDIA PRIVATE LIMITED (ESMPL)                          Petitioner(s)

                                                     VERSUS

     GOOGLE LLC & ORS.                                                     Respondent(s)

     IA No. 180582/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 180585/2025 - EXEMPTION FROM FILING O.T. Date : 01-08-2025 This matter was called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE M.M. SUNDRESH HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH For Petitioner(s) :
Mr. A Velan, AOR Ms. Navpreet Kaur, Adv.
Mr. Prince Singh, Adv.
Mr. Nilay Rai, Adv.
Mr. Tushar Gupta, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R
1. Applications seeking exemption from filing certified copy and exemption from filing O.T. are allowed.
2. Leaned counsel appearing for the petitioner Signature Not Verified Digitally signed by NISHA KHULBEY Date: 2025.08.06 17:20:03 IST submitted that a suit was filed earlier as against Reason: the writ petitioner and an order of injunction was obtained in it, which is still pending.
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3. Hence, issue notice.
4. In the meanwhile, there shall be a stay on the operation of the impugned order passed by the High Court.

(NISHA KHULBEY) (POONAM VAID) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR