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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Andhra Pradesh - Subsection

Section 59(1)(c) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(c)does or causes to be done any act of sabotage in relation to any tramway or to the tramway system with intent or with knowledge that it is likely to endanger safety of any person upon the tramway system or any part of the tramway system;