Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act] State of Assam - Subsection Section 48(2)(l) in The Assam Fire Service Act, 1985 (l)the compensation payable to members of the Force in case of accidents or to their dependants in case of death while engaged on duty;