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[Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act]

State of West Bengal - Subsection

Section 158(4)(g) in West Bengal Municipal (Building) Rules, 2007

(g)the means of access from the street to the proposed building and to all other buildings (if any) which the applicant intends to erect upon his contiguous land referred to in clause (a);