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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Goa - Subsection

Section 107(1) in Goa Prisons Rules, 2006

(1)It shall be the duty of Matron and Lady Wardens to maintain discipline in the Women's section of the prison. They shall take care that no woman prisoner leaves the women's section of the prison unless accompanied by a duly authorised officer of the prison. As far as possible, a matron shall accompany the women prisoners, but if male jail guards are required to accompany them, not less than two guards shall accompany them.