Madhya Pradesh High Court
B.C.Biyani Projects Pvt.Ltd. vs Principal Secretary State Of M.P. And 4 ... on 31 August, 2015
1 AA No.28/2012 31.8.2015
None present for the appellant. Ms. Prita Moitra, learned counsel for the State. Passed over for tomorrow. (Prakash Shrivastava) Judge js